Citation : 2022 Latest Caselaw 2348 Cal/2
Judgement Date : 6 September, 2022
ODC- 1
APDT/10/2022
With
CS/105/2021
IA NO: GA/1/2022
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
KAISER BEGUM
-VS-
E. D. ENTERPRISES PRIVATE LIMITED AND ANR.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
The Hon'ble JUSTICE PRASENJIT BISWAS
Date : 6th September, 2022.
Appearance:
Mr. Sakya Sen, Adv.
Mr. Arik Banerjee, Adv.
Mr. Arijit Roy, Adv.
Mr. Altamash Alim, Adv.
Mr. P. P. Mukhopadhyay, Adv.
...for the appellant
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Debdut Mukherjee, Adv.
Mr. Kavishek Kejriwal, Adv.
Ms. Shivangi Thard, Adv.
Ms. Vidhya Upadhyay, Adv.
...for the respondent no. 1
The Court: Learned counsel made his substantial submission and prayed
for an accommodation today in order to cite more judgments.
In view of the above, let this matter be listed on 13th September, 2022 at
the top of the list.
[ HARISH TANDON, J.]
[PRASENJIT BISWAS, J.]
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