Smt. Dolly Chakravorty vs Sri Shyamal Ray
2022 Latest Caselaw 2345 Cal/2

OD-8
                                    ORDER SHEET

                                    EC/203/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            SMT. DOLLY CHAKRAVORTY
                                       VS
                                SRI SHYAMAL RAY


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 6th September, 2022

Appearance:

Ms. Shabana Hasin, Adv. Mr. Mobaidur Hossain, Adv.

...for the petitioner

Mr. Satyam Banerjee, Adv. Mr. Chiranjib Sinha, Adv. ...for the judgment-debtor

The Court: Affidavit of assets filed be taken on record.

Let this matter appear on November 25, 2022 for examination of the

judgment-debtor.

(SHEKHAR B. SARAF, J.)

R.Bhar