Anwar Ali & Anr vs State Of West Bengal & Anr
2022 Latest Caselaw 7945 Cal

30.11. 2022 item No.9 n.b.

ct. no. 551 CRR 1487 of 2017 with IA No. CRAN 3 of 2017(Old No.5413 of 2017)

Anwar Ali & Anr.

Vs.

State of West Bengal & Anr.

Mr. Tauhid Khan, Ms. Marufa Mondal ... for the petitioners. Mr. Narayan Prasad Agarwala, Mr. Pratick Bose ... for the State

State is represented.

Petitioner seeks for an accommodation on the ground

that some judgment law has to be cited. Accordingly, the matter is

adjourned today.

List the matter on December 6, 2022.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

( Subhendu Samanta, J.)