(Smt. Sefali Barman & Ors vs State Of
2022 Latest Caselaw 7943 Cal

Citation : 2022 Latest Caselaw 7943 Cal
Judgement Date : 30 November, 2022

Calcutta High Court (Appellete Side)

(Smt. Sefali Barman & Ors vs State Of on 30 November, 2022

    2
30.11.2022
 Ct. No. 32
   rrc


                               FMA 927 of 2020
                                      with
                   CAN 1 of 2019 (Old No. CAN 11835 of 2019)

                       (Smt. Sefali Barman & Ors. Vs. State of
                               West Bengal & Ors.)


                  Mr. Golam Mostafa
                  Mr. Tarasankar Samanta
                                        ....... For the appellants

                  Ms. Chaitali Bhattacharya
                  Mr. Mrinal Kanti Ghosh
                                         ...... For the State

                  Md. Sarwar Jahan
                  Ms. Mousumi Mitra
                                          ..... For the respondent no. 9

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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