Dr. Chaitali Kundu vs The State Of West Bengal & Ors
2022 Latest Caselaw 7939 Cal

30.11.2022

AKG WPA 7806 of 2021 Dr. Chaitali Kundu Versus The State of West Bengal & Ors.

Mr. N. C. Bihani, Ms. P. B. Bihani Mr. Soumya Mukherjee ...for the Petitioner Mr. Swapan Kr. Datta, Mr. Dipankar Das Gupta ...for the State

Heard Mr. N. C. Bihani, learned advocate

appearing for the petitioner.

Mr. Swapan Kr. Datta, learned advocate

appearing for the State seeks time.

List this matter for further hearing on

14.12.2022 at 2 p.m. under the same heading.

Mr. Bihani will file a compilation of judgments

and short notes of argument and serve the same to

Mr. Dutta in the meantime.

(Kausik Chanda, J.)