Piyali Sarkar vs The Union Of India & Ors
2022 Latest Caselaw 7935 Cal

S/L 30
30.11.2022
Court. No. 12
Suvayan
                             WPA 10733 of 2021

                                 Piyali Sarkar
                                      Vs.
                            The Union of India & Ors.

                Mr. Riju Ghosh
                Mr. Sumitava Chakraborty
                Mr. Bijoy Bag
                                                        ...for the petitioner.

                Mr. Bhudeb Chatterjee
                                                     ...for the respondents.

Both the writ petitioner and the respondents, that

is, Union of India and its officials are represented by their

respective learned Advocates.

The affidavit-in-opposition and the affidavit-in-

reply as filed today be kept with the record.

Heard learned Advocates for both sides at length

and full.

Judgment is reserved.

(Partha Sarathi Sen, J.)