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CRA/252/2020
2022 Latest Caselaw 7917 Cal

Citation : 2022 Latest Caselaw 7917 Cal
Judgement Date : 29 November, 2022

Calcutta High Court (Appellete Side)
CRA/252/2020 on 29 November, 2022

29.11.2022

KAUSHIK CAV

C.R.A. 252 of 2020

Mr. Sumanta Ganguly ... for the appellant

Mr. Sanjoy Bardhan Ms. Debjani Dasgupta Ms. Mousumi Sarkar Ms. Baisakhi Chatterjee ... for the State

Heard the learned advocates for the appellant and the

State.

Written notes of argument filed in Court be taken on

record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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