Citation : 2022 Latest Caselaw 7911 Cal
Judgement Date : 29 November, 2022
29.11.2022
Court No.35 Item No. 12 CRR 3134 of 2016 With D.Hira CRAN 1 of 2022
Saraswati Biswas Vs.
The State of West Bengal & Ors.
Mr. Prabir Majumder, Mr. S. Majumder, Ms. Sangita Chatterjee.
... For the petitioner
Mr. Tulshi Das Ray, Mr. Himangshu Ghosh, Mr. Tirshankar Roy.
... for the OP nos. 2 to 8
Mr. Narayan Prasad Agarwala, Mr. Saryati Datta, Mr. Pratick Bose.
... for the State
Heard at length on submissions on behalf of bioth the parties. Let the matter be reserved for judgment. It has been pointed out by Mr. Agarwala, learned Advocate appearing for the State that name of learned Advocate Mr. Sourav Chatterjee is appearing, possibly by mistake, in this Court's order dated 23rd November, 2022.
Let it be recorded here that, in the said order dated 23rd November, 2022, Mr. Agarwala appeared for the State along with Mr. Saryati Datta and Pratick Bose, learned Advocates and Mr. Chatterjee's name is to be considered as expunged from there.
(Rai Chattopadhyay, J.)
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