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State Of West Bengal & Ors vs Asit Das & Ors
2022 Latest Caselaw 7908 Cal

Citation : 2022 Latest Caselaw 7908 Cal
Judgement Date : 29 November, 2022

Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Asit Das & Ors on 29 November, 2022
    1.
29-11-2022

debajyoti (Ct. no.06) MAT 207 of 2018 + IA NO:CAN/1/2018 (Old No:CAN/3861/2018) + CAN/2/2018 (Old No:CAN/3959/2018)

State of West Bengal & Ors.

Vs.

Asit Das & Ors.

Mr. Rabindra Narayan Dutta, Mr. Hare Krishna Halder ... For the Appellants/State.

Mr. Susovan Sengupta, Mr. Subir Pal ... For the P.W.D.

Written notes of argument filed in Court be taken on record.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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