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State Of West Bengal & Ors vs Nikhil Sarkar & Ors
2022 Latest Caselaw 7905 Cal

Citation : 2022 Latest Caselaw 7905 Cal
Judgement Date : 29 November, 2022

Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Nikhil Sarkar & Ors on 29 November, 2022
    5.
29-11-2022

debajyoti (Ct. no.06) MAT 269 of 2018 + IA NO:CAN/1/2018 (Old No:CAN/3957/2018) + CAN/2/2018 (Old No:CAN/3963/2018)

State of West Bengal & Ors.

Vs.

Nikhil Sarkar & Ors.

Mr. Rabindra Narayan Dutta, Mr. Hare Krishna Halder ... For the Appellants/State.

Mr. Susovan Sengupta, Mr. Subir Pal ... For the P.W.D.

On our request, Mr. Susovan Sengupta, learned advocate, and his junior, Mr. Subir Pal, represented the Public Works Department, Government of West Bengal, in this case, to assist us. Inadvertently, this was not recorded earlier. We appreciate the assistance rendered to us by Mr. Sengupta and Mr. Pal. Their appointment should be regularized.

Written notes of argument filed in Court be taken on record.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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