Subhendu Chakraborty & Ors vs The Kolkata Metropolitan ...
2022 Latest Caselaw 7875 Cal

28.11.2022 Court No.25 Item no.02 B.M.J.R

WPA 5302 of 2019

Subhendu Chakraborty & Ors.

Vs.

The Kolkata Metropolitan Development Authority & Ors.

Sarder Amjad Ali, Mr. Masum Ali Sarder ..... For the petitioners

Mr. Satyajit Talukdar ... For the KMDA

Ms. Sudipa Roy .... For the State

Mr. Ali, learned Senior Counsel for the petitioners

and Mr. Talukdar for the K.M.D.A are present.

Heard Ms. Roy learned advocate for the State. She

draws attention of the Court to the affidavit-in-opposition

of the State, more particularly Annexure R-1, page 12 of

the said opposition.

Hearing stands concluded and judgment stands

reserved.

(Hiranmay Bhattacharyya, J.)