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Soumendu Adhikari vs Abu Sohel & Anr
2022 Latest Caselaw 7871 Cal

Citation : 2022 Latest Caselaw 7871 Cal
Judgement Date : 28 November, 2022

Calcutta High Court (Appellete Side)
Soumendu Adhikari vs Abu Sohel & Anr on 28 November, 2022

28.11.2022 S/L Nos.5 KS

C.R.R. 551 of 2022 Soumendu Adhikari

-Vs.-

Abu Sohel & Anr.

Mr. Sudipto Moitro Mr. Sourav Chatterjee Mr. Rajdeep Majumder .....For the Petitioner Mr. S. G. Mukherjee Mr. Rudradipta Nandy Mr. Pinak Kumar Mitra .....For the State Mr. Soumen Kumar Dutta Mr. Sabyasachi Bhattacharjee .....For the O.P. No.1

Mr. Moitro, learned senior advocate appears on behalf of the

petitioner and contests the F.I.R. as well as the application under Section

156(3) of the Code of Criminal Procedure. Learned advocate relies upon

judgments of the Hon'ble Apex Court and intends to continue with his

argument.

Mr. Mukherjee, learned Public Prosecutor and Mr. Nandy,

learned Additional Public Prosecutor on behalf of the State are present.

List the revisional application under the same heading on 29 th

November, 2022.

All parties are directed to act on the server copy of this order

downloaded from the official website of this Hon'ble Court.

(Tirthankar Ghosh, J.)

 
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