(S.R.) vs Neeti Bhattacharjee & Ors
2022 Latest Caselaw 7832 Cal

Citation : 2022 Latest Caselaw 7832 Cal
Judgement Date : 25 November, 2022

Calcutta High Court (Appellete Side)

(S.R.) vs Neeti Bhattacharjee & Ors on 25 November, 2022

                              FA 149 of 2017
                                    with
                 CAN 1 of 2016 (Old No: CAN 12028 of 2016)
25.11.22
 Sl-06                     Bandana Bandapadhyaya
 Ct.32
 (S.R.)
                                      v.
                          Neeti Bhattacharjee & Ors.


           Mr. Saptangsu Basu, Sr. Adv.
           Mr. Partha Pratim Roy                  ... for the appellant.

           Mr. Pratip Kumar Chatterjee
           Mr. Chittapriya Ghose
           Ms. Priyanka Saha
           Mr. Komal Sinya                   ... for the respondents.

Mr. Basu, learned senior advocate appearing for the

appellant and Mr. Ghose, learned advocate appearing for

the respondents have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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