Citation : 2022 Latest Caselaw 7818 Cal
Judgement Date : 24 November, 2022
24.11.2022 58 & 59
KAUSHIK CAV
C.R.A. 86 of 2021 with C.R.A. 358 of 2021 (CRAN 2 of 2022)
Mr. Apalak Basu ... for the appellant
Ms. Zareen N. Khan Md. Kutubuddin Mr. Arup Sarkar ... for the State
Heard the learned advocate appearing for the State.
Written notes of argument submitted on behalf of the
State be taken on record.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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