Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chodhury Noore Asman vs The State Of West Bengal & Ors
2022 Latest Caselaw 7816 Cal

Citation : 2022 Latest Caselaw 7816 Cal
Judgement Date : 24 November, 2022

Calcutta High Court (Appellete Side)
Chodhury Noore Asman vs The State Of West Bengal & Ors on 24 November, 2022

49. 24.11.2022 Ct. No.6 Tanmoy FMA 739 of 2019

Chodhury Noore Asman

-Versus-

The State of West Bengal & Ors.

Sardar Amjad Ai, Ld. Sr. Adv., Ms. Sucharita Ray, Adv.

...for the appellant.

Mr. Rezaul Hossain, Adv.

...for the State.

Hearing is concluded.

Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter