Smt. Aparna Mukherjee vs Director Of West Bengal State ...
2022 Latest Caselaw 7790 Cal

23rd November,
 2022
 (AK)
 35

                                    W.P.A 3685 of 2020

                                  Smt. Aparna Mukherjee
                                             Vs.
                 Director of West Bengal State Electricity Distribution Co.
                                     Ltd. and others


                             Mr. Shaunak Ghosh
                             Mr. Anindya Sundar Das
                                                   ...for the petitioner.



                      None appears for the respondents when the matter

is called on for hearing, although the writ petitioner is

represented through counsel.

Learned counsel for the petitioner hands over a

photocopy of a server copy of a coordinate Bench

judgment rendered in WPA 23672 of 2015 with WPA 5382

of 2016 [Kabita Mondal (Gayen) vs. WBSEDCL and others]

in support of his contention.

However, since the respondents are not represented

today, the matter is adjourned for the day.

Learned advocate-on-record for the petitioner is

requested to intimate the next returnable date to the

learned advocate-on-record for the respondents.

(Sabyasachi Bhattacharyya, J.)