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D.G. Krishna Murarai Poddar vs The State Of West Bengal & Anr
2022 Latest Caselaw 7788 Cal

Citation : 2022 Latest Caselaw 7788 Cal
Judgement Date : 23 November, 2022

Calcutta High Court (Appellete Side)
D.G. Krishna Murarai Poddar vs The State Of West Bengal & Anr on 23 November, 2022

23.11.2022

Court No.35 Item No. 11 CRR 30 of 2016

d.g. Krishna Murarai Poddar Vs.

The State of West Bengal & Anr.

Mr. Sandipan Ganguly, Ms. Bani Ghosh.

... for the petitioner

Mr. Arijit Chakrabarti.

... for the ED

Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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