Citation : 2022 Latest Caselaw 7786 Cal
Judgement Date : 23 November, 2022
23.11.2022 Serial no.69 Aloke CRA (DB) 3 of 2022 with CRAN 1 of 2022
In the matter of : Bimal Ch Jana @ Bimal Chandra Jana ... ... Petitioner
Mr. Prabir Kr. Mitra, Advocate Mr. Pinak Kr. Mitra, Advocate Ms. Arbia Shahab, Advocate Mr. Yashovardhan Shaw, Advocate ... ... For the Petitioner Ms. Z. N. Khan, Advocate Mr. Arup Sarkar, Advocate ... ... For the State
Heard the learned Advocate for the appellant and the State.
Written notes of arguments submitted on behalf of the State be taken on record.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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