Rashbehari Saha vs Iocl & Ors
2022 Latest Caselaw 7782 Cal

Citation : 2022 Latest Caselaw 7782 Cal
Judgement Date : 23 November, 2022

Calcutta High Court (Appellete Side)

Rashbehari Saha vs Iocl & Ors on 23 November, 2022

23.11.2022
Court No.12
 S/L. No. 10
  Sourav/b.r
                          MAT 766 of 2022
                                With
                        IA No: CAN 1 of 2022

                          Rashbehari Saha
                                Vs.
                            IOCL & Ors.

               Mr. Debabrata Saha Roy
               Mr. Subhankar Das
               Mr. Neil Basu
                                             ...for the appellant.

               Mr. Biswaroop Bhattacharya
               Mr. Sanjib Seth
                                        ...for the respondents.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

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