Citation : 2022 Latest Caselaw 7780 Cal
Judgement Date : 23 November, 2022
S/L 1 23.11.2022
Sourav CO 1484 of 2021
Asraful Hoque & Anr.
Vs.
Sankar Das & Ors.
Mr. Sarbananda Sanyal ...for the petitioner.
Mr. Rwitendra Banerjee Mr. Shibasis Chatterjee Mr. Devdutta Pathak ... for the opposite party no. 1.
Mr. Sarbananda Sanyal, learned advocate for the
petitioner and Mr. Rwitendra Banerjee, learned advocate for
the opposite party no. 1 are present.
Heard the matter in full.
Judgment is reserved.
(Partha Sarathi Sen, J.)
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