Raja Goswami vs Unknown
2022 Latest Caselaw 7760 Cal

22.11.2022 Serial no.51 Aloke CRA 283 of 2021

In the matter of : Raja Goswami ... ... Appellant

Mr. Imtiaz Ahmed, Advocate Mr. Ghazala Firdaus, Advocate Ms. Smita Saha, Advocate Mr. Sk. Saidullah, Advocate Mr. Mithun Mondal, Advocate ... For the Appellant

Mr. Saibal Bapuli, Advocate Mr. Bibaswan, Advocate ... For the State

Heard learned Advocate appearing for the State. Written notes of arguments filed on behalf of the State is taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)