Citation : 2022 Latest Caselaw 7725 Cal
Judgement Date : 21 November, 2022
21.11.2022 Serial no.50 Aloke CRA 7 of 2020
In the matter of : Mani Das ... ... Appellant
Ms. Manasi Roy, Advocate ... ... For the Appellant Mr. Partha Pratim Das, Advocate Ms. E. Dutta, Advocate ... ... For the State
Heard learned Advocates for the appellant and the State. Written notes of arguments submitted in Court be taken on record.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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