Swapan Kisku vs Namita Kisku Tudu And Another
2022 Latest Caselaw 7722 Cal

 D/L33                                   C.R.R.577 of 2021
21.11.2022

Bpg.

In Re: An application under Section 482 of the Code of Criminal Procedure, 1973;

Swapan Kisku Versus Namita Kisku Tudu and another

Mr. Subham Bhakat.

...for the petitioner.

Mr. Pawan Kr. Gupta, Mr. Sougata Mitra, Ms. Sofia Nesar.

...for the opposite party no.1.

It has been informed that the petitioner being the

husband preferred the present revisional application, while the wife

preferred another revisional application against the selfsame

judgment and order, which is CRR 596 of 2022.

This Court do not have the regular determination of the

year 2022.

Accordingly, let the records of CRR 577 of 2021 and CRR

596 of 2022 be placed before the Hon'ble Chief Justice so that the

same can be heard by one and the same Court.

(Tirthankar Ghosh, J.)