Citation : 2022 Latest Caselaw 7668 Cal
Judgement Date : 18 November, 2022
FAT 263 of 2022
with
CAN 1 of 2022
18.11.22
and Sl-22 CAN 2 of 2022 Ct.32 (S.R.) Nilanjan Acharya v.
Swarnali Pradhan
Mr. Siddhartha Banerjee Ms. Soni Ojha ... for the appellant.
The judgment and decree impugned in the present
appeal arises out of Matrimonial Suit No.623 of 2020.
This court does not have the determination to hear
the same.
In view thereof, the matter stands released from our
list.
(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)
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