Citation : 2022 Latest Caselaw 7667 Cal
Judgement Date : 18 November, 2022
08. 18.11.2022
S.D.
W.P.A. 12364 of 2013 With CAN 1 of 2016 (Old CAN 2906 of 2016) (Assigned)
Dr. Sk. Asadul Haque Vs.
Food Safety and Standard Authority of India & Ors.
Mr. Ashok Kumar Jena Ms. Sk. Omar Sarif ..For the Petitioner Ms. Manika Roy ..For the FSSAI
Hearing concluded. Judgment is reserved.
(Arindam Mukherjee, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!