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Sri Provat Saha & Ors vs Smt. Soma Ghosh & Ors
2022 Latest Caselaw 7660 Cal

Citation : 2022 Latest Caselaw 7660 Cal
Judgement Date : 18 November, 2022

Calcutta High Court (Appellete Side)
Sri Provat Saha & Ors vs Smt. Soma Ghosh & Ors on 18 November, 2022
S/L 24
18.11.2022

Sourav CO 303 of 2021

Sri Provat Saha & Ors.

Vs.

Smt. Soma Ghosh & Ors.

Mr. Sambhunath De Mr. B. K. Samanta ...for the petitioner.

Mr. Rupayan Deb Ms. Priya Nandy Ms. Varsha Roy ... for the opposite party no. 1.

Mr. Sambhunath De, learned advocate for the

petitioner and Mr. Rupayan Deb, learned advocate for the

opposite party no. 1 are present.

Affidavit-of-service filed in Court today, be kept with

the record.

The present case is taken up for hearing.

Heard learned advocates for both the parties at

length.

Judgment is reserved.

(Partha Sarathi Sen, J.)

 
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