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7.11.22 vs Sl-02 The Indian Oil Corporation ...
2022 Latest Caselaw 7629 Cal

Citation : 2022 Latest Caselaw 7629 Cal
Judgement Date : 17 November, 2022

Calcutta High Court (Appellete Side)
7.11.22 vs Sl-02 The Indian Oil Corporation ... on 17 November, 2022
                            FMA 4819 of 2015
                         M/s. Hazra Filling Station
17.11.22

v.

Sl-02 The Indian Oil Corporation Ltd. & Ors.

 Ct.32                              with
 (S.R.)                       CAN 1 of 2021


Mr. Kishore Dutta, Sr. Adv.

Mr. Jayanta Das ... for the appellant.

Mr. Manwendra Singh Yadav Ms. Satabdi Naskar ... for the IOCL.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Raja Basu Chowdhury, J.) (Tapabrata Chakraborty, J.)

 
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