Jharna Chakraborty vs State Bank Of India & Ors
2022 Latest Caselaw 7627 Cal

   Ct. 05
Item No.31
17.11.2022
 (Suvendu)


                           WPA 18830 of 2022


                        Jharna Chakraborty
                                Vs.
                      State Bank of India & Ors.


                     Mr. Sanjib Bandyopadhyay
                     Mr. Monoj Kumar Mondal
                                       ...............for the petitioner

                     Mr. Surajit Auddy
                     Ms. Swapnalekha Auddy
                             ..........for the respondent nos. 1 & 3-5

Mr. Sourav Mondal .......for the respondent no.2

Learned counsel appearing for the

petitioner has made his submissions.

The compilation of the reported judgments

handed up on behalf of the Bank does not indicate

the relevant parts as also the decision which was

apparently referred to a Larger Bench.

List this matter on 29th November, 2022.

The complete compilation should be

handed over next day.

(Moushumi Bhattacharya, J.)