Citation : 2022 Latest Caselaw 7626 Cal
Judgement Date : 17 November, 2022
30 17.11.2022
WPA 21905 of 2022 ssi
Ct 39
Mr. Ashok Kr. Banerjee, Sr. Adv Mr. Ramesh Dhara Ms. Mousumi Choudhury
...for the petitioners Mr. Susovan Sengupta Mr. Subir Pal ...for the State
Note of submissions filed on behalf of the State is
taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
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