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Srimanta Mandi vs Unknown
2022 Latest Caselaw 7624 Cal

Citation : 2022 Latest Caselaw 7624 Cal
Judgement Date : 17 November, 2022

Calcutta High Court (Appellete Side)
Srimanta Mandi vs Unknown on 17 November, 2022
                                      CRA 417 of 2004
17.11.2022

Sl. 1 In the matter of: Srimanta Mandi Court No.12 ....Appellant. Sourav/ Suvayan Mr. Partha Sarathi Bhattacharyya Ms. Sukla Das Chandra Ms. Swarnali Saha ...for the Appellant.

Mr. Saswata Gopal Mukherji, Ld. P.P. Ms. Faria Hossain Ms. Sujata Das ...for the State.

Heard learned Counsel for both the parties.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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