Ifb Agro Industries Limited & Anr vs State Of West Bengal & Ors
2022 Latest Caselaw 7597 Cal

Citation : 2022 Latest Caselaw 7597 Cal
Judgement Date : 16 November, 2022

Calcutta High Court (Appellete Side)

Ifb Agro Industries Limited & Anr vs State Of West Bengal & Ors on 16 November, 2022

16.11.2022
 Ct. 5
 D/L 4
  ab




                              WPA 21709 of 2022

                      IFB Agro Industries Limited & Anr.
                                     -Vs-
                         State of West Bengal & Ors.


             Mr. Ratnanko Banerji,
             Mr. Soumya Roy Chowdhury,
             Mr. Arunabha Deb,
             Mr. Ayush Jain,
                                                   ... for the petitioners

             Mr. S. N. Mookherji,
             Mr. A. Roy,
             Mr. Raja Saha,
             Mr. D. Ghosh,
             Mr. Varun Kothari
                                                 ... for the respondents

Heard learned counsel appearing for the

petitioners and the learned Advocate General for the

respondent authorities.

List this matter on 22nd November, 2022 under

the heading "For Judgment".

( Moushumi Bhattacharya, J.)

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