6.11.22 vs Sl-20 Milan Kumar Khutia & Ors
2022 Latest Caselaw 7595 Cal

Citation : 2022 Latest Caselaw 7595 Cal
Judgement Date : 16 November, 2022

Calcutta High Court (Appellete Side)

6.11.22 vs Sl-20 Milan Kumar Khutia & Ors on 16 November, 2022

                                FAT 451 of 2016

                              Kalyan Kumar Bera
16.11.22                              v.
 Sl-20                    Milan Kumar Khutia & Ors.
 Ct.32
 (S.R.)    Mr. Pratip Kumar Chatterjee
           Mr. Chittapriya Ghosh
           Mr. Kuntal Ray                         ... for the appellant.

           Mr. Goutam Thakur
           Ms. Anandamayi Ghosh              ... for the respondents.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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