Citation : 2022 Latest Caselaw 7592 Cal
Judgement Date : 16 November, 2022
16.11.2022 Sl. No. 27.
Mithun.
Ct.No.42.
CRR/3051/2022
Shiv Siddhant Narayan Kaul Vs.
Insolvency and Bankruptcy Board of India
Mr. Tamal Mukherjee, Sr. Adv. Mr. Sandipan Ganguly, Sr. Adv. Mr. Rupraj Banerjee, Adv. Mr. Rahul Auddy, Adv. Mr. Aditya Gupta, Adv.
...for the petitioner. Mr. A.K.Tiwary, Adv. Mr. P.N.Mishra, Adv. Mr. K.K.Tiwary, Adv. Mr. Kushal Mukherjee, Adv. Mr. A.P.Tiwary, Adv.
...for the opposite party.
The instant revision is heard at length.
Judgment is reserved.
( Bibek Chaudhuri,
J. )
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