Shree Radhe Tea Plantation ... vs Registrar Of Companies
2022 Latest Caselaw 7570 Cal

Citation : 2022 Latest Caselaw 7570 Cal
Judgement Date : 15 November, 2022

Calcutta High Court (Appellete Side)

Shree Radhe Tea Plantation ... vs Registrar Of Companies on 15 November, 2022

15.11.2022
 Ct. 5
 D/L 9
  ab



                             WPA 23115 of 2022

             Shree Radhe Tea Plantation Private Limited & Anr.
                                   -Vs-
                Registrar of Companies, West Bengal & Ors.



             Mr. Abhrajit Mitra,
             Mr. Shaunak Mitra,
             Mr. Sanket Sarangi
                                              .... for the petitioners

             Mr. Avinash Kankani
                                              ... for the respondents

Heard learned counsel appearing for the parties.

List this matter on 18th November, 2022 under

the heading "For Judgment".

(Moushumi Bhattacharya, J.)

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