M/S N.K. Mondal & Sons vs Union Of India & Ors
2022 Latest Caselaw 7568 Cal

15.11.2022
sayandeep
Sl. No. 06
Ct. No. 05
                                WPA 23113 of 2019
                                       With
                     IA No. CAN/1/2019(Old No. CAN/12647/2019)
                                       With
                                    CAN/2/2021

                             M/s N.K. Mondal & Sons.
                                    -Versus-
                               Union of India & Ors.



                   Mr. Ashoke Kumar Banerjee
                   Mr. Ramdulal Manna
                   Mr. Sayan Mukherjee
                                                 .....for the petitioner



                   Despite being served yesterday, the respondents

are not represented even today. The service was

directed to be effected by the order passed yesterday,

i.e., 14th November, 2022.

As a last chance to the respondents and before

the matter is made reserved for Judgment, list this

matter on 18th November, 2022.

(Moushumi Bhattacharya, J.)