WPA/23890/2022
2022 Latest Caselaw 7566 Cal

  50
15.11.2022
 Ct.No.10
 b.das


                        WPA No. 23890 of 2022
                                  +
                           CAN 1 of 2022
                                  +
                           CAN 2 of 2022


             In re:   CAN 1 of 2022 + CAN 2 of 2022

             Mr. Arobindo Chatterjee
             Mr. Saptarshi Roy
             Mr. Debrup Bhattacharjee
             Mr. Arkadipta Sengupta
             Ms. Kakali Das Chakraborty ...for the petitioner.

             Mr. Billwadal Bhattacharyya
             Mr. Arijit Majumder           ...for the UOI.

             Mr. Anirban Ray
             Mr. Kaustav Kundu
             Mr. Jayanta Sengupta
             Mr. Sayak Mitra
                                    ...for the respondent No.5.

Mr. Abhratosh Majumder Ms. Deboleena Ghosh ...for the applicant in CAN 1/2022.

Mr. Abhratosh Majumder Mr. Puspal Chakraborty Mr. Prisanka Ganguly ...for the applicant in CAN 2/2022.

Arguments concluded.

Judgment reserved.

(Suvra Ghosh, J.)