Smt. Gouri Chakraborty Alias ... vs Smt. Jyotsna Mazumdar & Anr
2022 Latest Caselaw 7565 Cal

15.11.2022
Item No. 13
Court No.32
Avijit Mitra


                                 FA 2 of 2022
                                   with
                               IA No. CAN 3 of 2022


                      Smt. Gouri Chakraborty alias Malakar
                                  - Versus -
                       Smt. Jyotsna Mazumdar & anr.

                             Mr. Pinaki Ranjan Mitra,
                             Mr. Jaydip Basu,
                             Mr. S. Mukhopadhyay
                                          ... for the Appellant.
                             Mr. Haradhan Banerjee, Sr. Adv.
                             Mr. A. Pain,
                             Mr. Subhrangshu Dutt,
                             Mr. Nilmoni Das,
                             Ms. Monidipa Pal Roy
                                          ... for the Respondent no.1.

Mr. Tanmoy Bhattacharyya ... for the Respondent no.2.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)