Rp Uco Bank vs All India Uco Bank Officers ...
2022 Latest Caselaw 7564 Cal

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02   15.11.2022                    MAT 83 of 2019
 +   Ct. No. 16
03                               (WPA 29480 of 2017)
AN                     IA No.: CAN 1 of 2019 (Old No. CAN 728 of 2019)
RP                                      UCO Bank
                                            vs.
                        All India UCO Bank Officers Federation & ors.

                                             with

                                     COT 26 of 2019
                         All India UCO Bank Officers Federation & ors.
                                             vs.
                                      UCO Bank & ors.


                  Mr. Sabyasachi Choudhury
                  Mr. Rajarshi Dutta
                  Mr. Sourjya Roy
                                                ... for the appellant

                  Mr. Joydeep Kar, learned Senior Advocate
                  Mr. Soumya Mazumdar
                  Mr. Subhrangsu Ganguly
                                               ... for the respondents

We have heard Mr. Jaydeep Kar, learned senior

counsel and Mr. Soumya Majumder, learned counsel for the

respondents at length. Hearing is concluded. Judgment

stands reserved.

Learned counsel for the parties are permitted to

file their written notes of submission, preferably not

exceeding three pages, not later than 21.11.2022.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)