Citation : 2022 Latest Caselaw 7542 Cal
Judgement Date : 14 November, 2022
November 14, 2022 ARDR
WPA 19050 of 2019
Adv. Amit Kumar Pan, Adv. Madan Mohan Roy, Adv. Tanusri Santra, ...for the petitioner. Adv. Manika Roy, ...for the NHAI. Adv. Susovan Sengupta, Adv. Manas Kumar Sadhu, ...for the State.
Hearing concluded.
Judgment is reserved.
(Suvra Ghosh, J.)
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