Hdfc Bank Ltd vs The State Of West Bengal & Anr
2022 Latest Caselaw 7536 Cal

Citation : 2022 Latest Caselaw 7536 Cal
Judgement Date : 14 November, 2022

Calcutta High Court (Appellete Side)

Hdfc Bank Ltd vs The State Of West Bengal & Anr on 14 November, 2022

14.11.2022 Item No.59 BR

CRR 3245 of 2010

HDFC Bank Ltd.

Vs.

The State of West Bengal & anr.

Mr. Amitava Mitra ... for the Petitioner

Mr. Narayan Prasad Agarwal, Mr. Pratick Bose ..... for the State

On the prayer of Mr. Amitava Mitra , learned counsel representing the petitioner, let the matter appear on 7th December, 2022 under the heading 'Hearing'. In the mean time Mr. Mitra is requested to submit compilation indicating .the point of law as settled by the judgment pronounced by Hon'ble Supreme Court.

(Siddhartha Roy Chowdhury, J.)

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