Nandagopal Chaudhuri vs State Of West Bengal & Ors
2022 Latest Caselaw 7500 Cal

Citation : 2022 Latest Caselaw 7500 Cal
Judgement Date : 11 November, 2022

Calcutta High Court (Appellete Side)

Nandagopal Chaudhuri vs State Of West Bengal & Ors on 11 November, 2022

 Item No.61
Court No.12
11.11.2022




                                WPA 17339 of 2021
                              Nandagopal Chaudhuri
                                        Vs.
                            State of West Bengal & Ors



              Mr. Moloy Kumar De, Adv.,
              Mr. Sajal Kumar Pandit, Adv.
                                             ...for the Respondent

Mr. Lakshmi Kanta Pal, Adv., ...for the Petitioner

The present case is now taken up for hearing. Heard learned Advocates for the petitioner and the respondent State at length.

The judgment is reserved.

(Partha Sarathi Sen, J.)

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