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Niranjan Kundu vs The State Of West Bengal & Ors
2022 Latest Caselaw 7472 Cal

Citation : 2022 Latest Caselaw 7472 Cal
Judgement Date : 10 November, 2022

Calcutta High Court (Appellete Side)
Niranjan Kundu vs The State Of West Bengal & Ors on 10 November, 2022

10.11.2022 sayandeep

WPA 4490 of 2022

Niranjan Kundu

-Versus-

The State of West Bengal & Ors.

Mr. Abhijit Chakraborty ........for the petitioner Mr. Raja Saha Mr. Amit Kr. Ghosh Mr. Debashis Ghosh .....for the State

Learned counsel appearing for the State has

handed up the Note. The other parties have already

filed their respective Notes.

Hearing is concluded.

The matter is reserved for Judgment.

(Moushumi Bhattacharya, J.)

 
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