Citation : 2022 Latest Caselaw 7471 Cal
Judgement Date : 10 November, 2022
10.11.2022 sayandeep
WPA 5319 of 2022
Amit Roy & Anr.
-Versus-
The State of West Bengal & Ors.
Mr. Abhijit Chakraborty ........for the petitioners Mr. Raja Saha Mr. Amit Kr. Ghosh Mr. Debashis Ghosh .....for the State
Learned counsel appearing for the State has
handed up the Note. The other parties have already
filed their respective Notes.
Hearing is concluded.
The matter is reserved for Judgment.
(Moushumi Bhattacharya, J.)
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