Usha Chowdhury & Anr vs Uma Sankar Bhagat @ Usha Shankar
2022 Latest Caselaw 7398 Cal

Citation : 2022 Latest Caselaw 7398 Cal
Judgement Date : 7 November, 2022

Calcutta High Court (Appellete Side)

Usha Chowdhury & Anr vs Uma Sankar Bhagat @ Usha Shankar on 7 November, 2022

07.11.2022
 Item No.08
Court No.32
Avijit Mitra


                                FAT 403 of 2018


                          Usha Chowdhury & anr.
                                 - Versus -
                          Uma Sankar Bhagat @            Usha   Shankar
                          Bhagat



                    Mr. Partha Sarathi Bhattacharya, Sr. Adv.,
                    Mr. Sounak Bhattacharya,
                    Mr. Raju Bhattacharya
                                           ...for the appellants
                    Mr. Probal Mukherjee, Sr. Adv.,
                    Mr. Dipayan Kundu
                                           ...for the respondent

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee,J.) (Tapabrata Chakraborty J.)

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