Asgar Chowdhury vs Unknown
2022 Latest Caselaw 7397 Cal

                                          DR 3 of 2021
07.11.2022                                    with
  Sl. 147
   wt148
                                         CRA 146 of 2021
Court No.29
    (AD)

                 In the matter of: Asgar Chowdhury
                                                          ...Appellant.


                Mr. Sekhar Kumar Basu, Ld. Sr. Advocate
                Mr. Soubhik Mitter
                Mr. Syed Nasirul Hossain
                Ms. Rajnandini Das
                                                    ... for the appellant.

                Mr. Rudradipta Nandy, Ld. APP
                Ms. Sonali Das
                Ms. Sreeparna Das
                                                         ... for the State.



                      The death reference and the appeal emanates out of a

              judgment and order where, the appellant was found guilty under

              Section 376A of the Indian Penal Code.

                      The next of kin being the father of the victim is added as a

              party respondent.

The police will inform the father of the victim as to the

pendency of the present death reference and the appeal.

List the death reference and the appeal on November 14,

2022.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)