Citation : 2022 Latest Caselaw 7364 Cal
Judgement Date : 4 November, 2022
04.11.2022
Ct.No.3 Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION APPELLATE SIDE
FMA 1177 of 2022 With CAN/1/2022
Phoenix ARC Private Limited Vs.
Rajib Mishra & Anr.
Mr. Shibnath Bhattacharya ...for the appellant
As the impugned judgment and order of the
learned court below was passed by one of us
(Biswaroop Chowdhury,J), we release this appeal
and the application from our list.
Let the file be placed before the Hon'ble the
Chief Justice for an administrative order, subject
to his Lordship's convenience.
( Biswaroop Chowdhury,J. ) ( I. P. Mukerji,J. )
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