Vishambhar Saran vs Bureau Of Immigration & Ors
2022 Latest Caselaw 7363 Cal

Citation : 2022 Latest Caselaw 7363 Cal
Judgement Date : 4 November, 2022

Calcutta High Court (Appellete Side)

Vishambhar Saran vs Bureau Of Immigration & Ors on 4 November, 2022

 04.11.2022
Court No. 19
Item no.03
   CP
                           WPA No. 6670 of 2022

                           Vishambhar Saran
                                  Vs.
                      Bureau of Immigration & Ors.


               Mr. Sabyasachi Choudhury, Sr. Advocate
               Mr. Rajarshi Dutta,
               Mr. V.V.V. Sastry,
               Mr. Tridib Bose,
               Mr. Debjyoti Saha.
                                        ... for the Petitioner.


               Mr. Jaydip Kar, Sr. Advocate
               Mr. Dwaipayan Basu Mallick,
               Mr. Avishek Guha,
               Ms. Akansha Chopra,
               Mrs. Debarati Das.

                                 ... for the Respondent Nos.2 & 3.

Hearing concluded and the judgment is

reserved.

(Shampa Sarkar, J.)

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