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Central Inland Water Transport ... vs Lmj Shipping Pvt Limited
2022 Latest Caselaw 2876 Cal/2

Citation : 2022 Latest Caselaw 2876 Cal/2
Judgement Date : 25 November, 2022

Calcutta High Court
Central Inland Water Transport ... vs Lmj Shipping Pvt Limited on 25 November, 2022
ODC 12

                                   ORDER SHEET
                                    EC/320/2021
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                               COMMERCIAL DIVISION


               CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                                       VS
                            LMJ SHIPPING PVT LIMITED


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 25th November, 2022.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. Ashok Kumar Jena, Adv.

Mr. Nirmalya Dasgupta, Adv.

Mr. Nilanjan Pal chaudhuri, Adv.

The Court: Mr. Pankan Jain appears in Court today and files the affidavit of

assets on behalf of the company.

In light of the same, the warrant of arrest issued against Mr. Pankaj Jain is

kept in abeyance.

The Registrar, Original Side, is directed to inform the jurisdictional

Superintendent of Police and the Officer-in-Charge of the local police station with

regard to the same.

The affidavit of assets filed in Court be taken on record.

Matter is fixed on 13th January, 2023 for examination of the judgment debtor.

(SHEKHAR B. SARAF, J.)

sp/

 
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