Manikankana Saha vs Leela Devi Kasera
2022 Latest Caselaw 2829 Cal/2

OD 13


                               ORDER SHEET
                                AP/574/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                               MANIKANKANA SAHA
                                      VS
                               LEELA DEVI KASERA




    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 22nd November, 2022.

Appearance:

Mr. Pradip Kumar Tarafder, Adv.

Mr. Sambuddha Dutta, Adv.

Mr. Subir Pal, Adv.

Ms. Noelle Banerjee, Adv.

Ms. Ankita Agrahari, Adv.

Mr. Siddhartha Gupta, Adv.

The Court: Heard counsel appearing on behalf of the parties. Parties are

directed to file notes of arguments along with the judgments they wish to rely on

within one month from date.

The matter is fixed on 24th January, 2023 at 12:30 p.m.

(SHEKHAR B. SARAF, J.) B.Pal