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Rajinder Singh Walia And Anr vs Nabanita Singh And Anr
2022 Latest Caselaw 2777 Cal/2

Citation : 2022 Latest Caselaw 2777 Cal/2
Judgement Date : 18 November, 2022

Calcutta High Court
Rajinder Singh Walia And Anr vs Nabanita Singh And Anr on 18 November, 2022
OD 3
                              ORDER SHEET
                               AP/537/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                       RAJINDER SINGH WALIA AND ANR
                                    VS
                          NABANITA SINGH AND ANR


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 18th November, 2022.


                                                                        Appearance:
                                                          Mr. Megnad Dutta, Adv.
                                                          Ms. Debanjana De, Adv.
                                                             . . .for the petitioner.

                                                               Mr. A.C. Kar, Sr. Adv.
                                                       Mr. Tarun Kumar Aich, Adv.
                                                       Ms. Tanusri Sur (Aich), Adv.
                                                 . . .for the respondent nos.1 & 2.

The Court: Heard counsel appearing on behalf of the parties.

Judgment reserved.

(SHEKHAR B. SARAF, J.) sp/

 
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